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Shuaib Masood vs State Of U.P. And 2 Others
2016 Latest Caselaw 2318 ALL

Citation : 2016 Latest Caselaw 2318 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Shuaib Masood vs State Of U.P. And 2 Others on 6 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17390 of 2016
 

 
Petitioner :- Shuaib Masood
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Atiqur Rahman Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned for the day.

List this case in the week commencing 18.07.2016.

It is stated that similar issue is engaging the attention of this Court at Lucknow Bench in the case of Shram Kanoon Salahkar Assocation vs. State of U.P. and others (Misc. Bench No.8217 of 2016.

Order Date :- 6.5.2016

AU

 

 

 
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