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Km. Shivangi Sharma (Minor) And ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 2316 ALL

Citation : 2016 Latest Caselaw 2316 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Km. Shivangi Sharma (Minor) And ... vs State Of U.P. And 4 Others on 6 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17177 of 2016
 

 
Petitioner :- Km. Shivangi Sharma (Minor) And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Civil Misc. Impleadment application No. 149529 of 2016.

Heard.

Impleadment application is allowed.

Learned counsel for the applicant is permitted to implead Yogendra Mohan Sharma as respondent no.6 in the array of parties.

Order Date :- 6.5.2016

AU

.

Case :- WRIT - A No. - 17177 of 2016

Petitioner :- Km. Shivangi Sharma (Minor) And Another

Respondent :- State Of U.P. And 4 Others

Counsel for Petitioner :- Rajesh Kumar

Counsel for Respondent :- C.S.C.

Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has received the instruction, which is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file reply.

Put up this case on 27.05.2016 as supplementary fresh.

Order Date :- 6.5.2016

AU

 

 

 
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