Raj Kumar & Others vs State Of U.P.
2016 Latest Caselaw 2313 ALL

Citation : 2016 Latest Caselaw 2313 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Raj Kumar & Others vs State Of U.P. on 6 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL REVISION No. - 1159 of 1996
 

 
Revisionist :- Raj Kumar & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A.K. Saxena
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri A.K. Saxena, learned counsel for the revisionist, the case is passed over for the day.

Summon the lower court record.

Put up in the first week of August, 2016.

Order Date :- 6.5.2016

Vinod.

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