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Gyaneshwar Trivedi And 2 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 2310 ALL

Citation : 2016 Latest Caselaw 2310 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Gyaneshwar Trivedi And 2 Others vs State Of U.P. And 3 Others on 6 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14674 of 2016
 

 
Petitioner :- Gyaneshwar Trivedi And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Akash Deep Srivastava,Ashok Khare,Namit Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

A prayer has been made on behalf of the petitioner to adjourn the matter.

Learned Standing Counsel states that he has filed a counter affidavit on 21.04.2016 in the Registry which is not on record. Office is directed to trace out the said affidavit and place it on record.

Put up this case on 13.05.2016 as a supplementary fresh.

Order Date :- 6.5.2016

AU

 

 

 
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