Anil vs State Of U.P. And Others
2016 Latest Caselaw 2306 ALL

Citation : 2016 Latest Caselaw 2306 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Anil vs State Of U.P. And Others on 6 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL REVISION No. - 5219 of 2010
 

 
Revisionist :- Anil
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Anand Behari Lal Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Anand Behari Lal Verma, counsel for the revisionist, the case is passed over for the day.

List as peremptorily in the next cause list.

Order Date :- 6.5.2016

Vinod.

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