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Satyendra Kumar Pandey & 10 Others vs U.P. Dental Council Lucknow & 3 ...
2016 Latest Caselaw 2240 ALL

Citation : 2016 Latest Caselaw 2240 ALL
Judgement Date : 4 May, 2016

Allahabad High Court
Satyendra Kumar Pandey & 10 Others vs U.P. Dental Council Lucknow & 3 ... on 4 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 53730 of 2015
 

 
Petitioner :- Satyendra Kumar Pandey & 10 Others
 
Respondent :- U.P. Dental Council Lucknow & 3 Others
 
Counsel for Petitioner :- Adarsh Singh,Arvind Upadhyay
 
Counsel for Respondent :- C.S.C.,Adarsh Bhushan,Gyanendra Kumar Srivastav,Kailash Singh Kushwaha,Sudeep Harkauli
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel was granted time to file counter affidavit. No counter affidavit has been filed.

He prays for and is granted ten days further time to file counter affidavit.

List this case on 20.05.2016.

Order Date :- 4.5.2016

AU

 

 

 
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