Nitin Agarwal And 20 Others vs Union Of India And 5 Others
2016 Latest Caselaw 2234 ALL

Citation : 2016 Latest Caselaw 2234 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Nitin Agarwal And 20 Others vs Union Of India And 5 Others on 4 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 12466 of 2016
 

 
Petitioner :- Nitin Agarwal And 20 Others
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Nanhe Lal Tripathi,Radha Kant Ojha
 
Counsel for Respondent :- A.S.G.I.,G.P.Singh,U.O.I.,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

Interim order, if any, shall be extended till the next date of listing.

Order Date :- 4.5.2016

Download the LatestLaws.com Mobile App