Smt. Surendra Bala vs Smt. Bhagwan Devi And 20 Ors.
2016 Latest Caselaw 2229 ALL

Citation : 2016 Latest Caselaw 2229 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Smt. Surendra Bala vs Smt. Bhagwan Devi And 20 Ors. on 4 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 158 of 2016
 

 
Appellant :- Smt. Surendra Bala
 
Respondent :- Smt. Bhagwan Devi And 20 Ors.
 
Counsel for Appellant :- Siddhartha Varma
 
Counsel for Respondent :- Neeharika Sinha Narayana,Anadi Krishna Narayana
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard argument of learned counsel for the parties on the point of admission of second appeal.

Put up on 20th May, 2016 for order/judgment.

Order Date :- 4.5.2016

Sanjeev

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