Citation : 2016 Latest Caselaw 2227 ALL
Judgement Date : 4 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9692 of 2016 Applicant :- Lav Kush Opposite Party :- State Of U.P. Counsel for Applicant :- Shashi Kant Pandey Counsel for Opposite Party :- G.A. In Re: Correction application no. 143824 of 2016 Hon'ble Pramod Kumar Srivastava,J.
Copy of this correction application be furnished to the learned AGA.
Put up day after tomorrow i.e. 6.05.2016 as unlisted.
Order Date :- 4.5.2016
Sanjeev
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