Ravindra vs State Of U.P.
2016 Latest Caselaw 2224 ALL

Citation : 2016 Latest Caselaw 2224 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Ravindra vs State Of U.P. on 4 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9637 of 2016
 

 
Applicant :- Ravindra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anoop Trivedi,Atul Kumar Shahi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

List in the next cause list.

Order Date :- 4.5.2016

Vinod.

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