Vijay Singh @ Malik Singh vs State Of U.P.
2016 Latest Caselaw 2221 ALL

Citation : 2016 Latest Caselaw 2221 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Vijay Singh @ Malik Singh vs State Of U.P. on 4 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9695 of 2016
 

 
Applicant :- Vijay Singh @ Malik Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vindeshwari Prasad
 
Counsel for Opposite Party :- G.A.
 
In Re: Correction application no. 143825 of 2016
 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant and learned AGA.

Correction application is allowed.

In the last paragraph of the first line of the order dated 29.04.2016, after the name of applicant "Vijay Singh", "@ Malik Singh" be inserted.

Order Date :- 4.5.2016

Sanjeev

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