Vinod Kumar vs State Of U.P. And 13 Others
2016 Latest Caselaw 2195 ALL

Citation : 2016 Latest Caselaw 2195 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Vinod Kumar vs State Of U.P. And 13 Others on 3 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4313 of 2016
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Petitioner :- Ravindra Sharma,Khan Saulat Hanif
 
Counsel for Respondent :- G.A.,Abrar Ahmad,Samit Gopal
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 3.5.2016

Irshad

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