Amit vs State Of U.P.
2016 Latest Caselaw 2192 ALL

Citation : 2016 Latest Caselaw 2192 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Amit vs State Of U.P. on 3 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 490 of 2015
 

 
Appellant :- Amit
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajul Bhargava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present to press this appeal.

List in the month of July,2016.

Order Date :- 3.5.2016

G.S

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