Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Gaurav Singh vs Preetam Kumar
2016 Latest Caselaw 2188 ALL

Citation : 2016 Latest Caselaw 2188 ALL
Judgement Date : 3 May, 2016

Allahabad High Court
Smt. Gaurav Singh vs Preetam Kumar on 3 May, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 190 of 2016
 

 
Appellant :- Smt. Gaurav Singh
 
Respondent :- Preetam Kumar
 
Counsel for Appellant :- Sanjay Kumar Dubey,B.B.Rai
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Put up day after tomorrow.

Order Date :- 3.5.2016

AU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter