Rishi Kumar vs State Of U.P.
2016 Latest Caselaw 2185 ALL

Citation : 2016 Latest Caselaw 2185 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Rishi Kumar vs State Of U.P. on 3 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 3849 of 2014
 

 
Appellant :- Rishi Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Devendra Kumar Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

With the consent of the learned counsel for the parties, this appeal was heard on merit.

Judgement reserved.

Order Date :- 3.5.2016

G.S

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