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Dayanand vs State Of U.P.
2016 Latest Caselaw 2184 ALL

Citation : 2016 Latest Caselaw 2184 ALL
Judgement Date : 3 May, 2016

Allahabad High Court
Dayanand vs State Of U.P. on 3 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1998 of 2014
 

 
Appellant :- Dayanand
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,V.K.S.Chandel
 

 
Hon'ble Pratyush Kumar,J.

As prayed on behalf of the appellant, list in the next cause list. 

Order Date :- 3.5.2016

G.S

 

 

 
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