U.P.S.R.T.C. vs Shri Chandra Pal Singh And Others
2016 Latest Caselaw 2177 ALL

Citation : 2016 Latest Caselaw 2177 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

U.P.S.R.T.C. vs Shri Chandra Pal Singh And Others on 3 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2925 of 2012
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Shri Chandra Pal Singh And Others
 
Counsel for Appellant :- Kailash Nath
 
Counsel for Respondent :- Mohd Farooq Ansari,Santosh Kr.Pandey,Siddharth Pandey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Passed over for the day on the illness slip of Sri Mohd. Farooq Ansari, counsel for the respondent.

List in the next cause list.

Order Date :- 3.5.2016

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