Brijesh Kumar Tiwari vs State Of U.P. And Anr.
2016 Latest Caselaw 2174 ALL

Citation : 2016 Latest Caselaw 2174 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Brijesh Kumar Tiwari vs State Of U.P. And Anr. on 3 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 829 of 2013
 

 
Revisionist :- Brijesh Kumar Tiwari
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Awadhesh Kumar Sharma,Indresh Chandra
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Dubey
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the revisionist, the case is passed over for the day.

List in next cause list.

Order Date :- 3.5.2016

Vinod.

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