Citation : 2016 Latest Caselaw 2165 ALL
Judgement Date : 3 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- FIRST APPEAL FROM ORDER No. - 1419 of 2016 Appellant :- Smt. Savitri Devi And 5 Ors. Respondent :- Rajesh Kumar Singh And 4 Ors. Counsel for Appellant :- Rajeshwar Dwivedi Hon'ble Arun Tandon,J.
Hon'ble Abhai Kumar,J.
Issue notice to respondents by speed post fixing a date in the second week of August, 2016. Steps be taken within ten days. All the respondents may file counter affidavit by the next date. List on the date fixed.
(Abhai Kumar, J.) (Arun Tandon, J.)
Order Date :- 3.5.2016
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