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Sarman & Others vs Mahendra Kumar Srivastava & ...
2016 Latest Caselaw 2164 ALL

Citation : 2016 Latest Caselaw 2164 ALL
Judgement Date : 3 May, 2016

Allahabad High Court
Sarman & Others vs Mahendra Kumar Srivastava & ... on 3 May, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 703 of 2011
 

 
Appellant :- Sarman & Others
 
Respondent :- Mahendra Kumar Srivastava & Another
 
Counsel for Appellant :- Vidya Kant Shukla
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Notice on behalf of respondent no.2 has been accepted by Sri S.K. Mehrotra.

Fresh steps be taken by the appellant for service upon the respondent no.1 by speed post within ten days fixing a date in the second week of August, 2016.

List on the date fixed showing the name of Sri S.K. Mehrotra as counsel for the respondent no.2.

Order Date :- 3.5.2016

AU

 

 

 
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