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Abhishek & Others vs Smt. Savita Arora & Others
2016 Latest Caselaw 2162 ALL

Citation : 2016 Latest Caselaw 2162 ALL
Judgement Date : 3 May, 2016

Allahabad High Court
Abhishek & Others vs Smt. Savita Arora & Others on 3 May, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3076 of 2009
 

 
Appellant :- Abhishek & Others
 
Respondent :- Smt. Savita Arora & Others
 
Counsel for Appellant :- Vikram Bhalla
 
Counsel for Respondent :- Anil Kumar Pathak
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Passed over on the illness slip of Sri Vikram Bhalla, learned counsel for the appellant.

List in the next cause list.

Order Date :- 3.5.2016

AU

 

 

 
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