C/M, Shri Durga Ji Mandir Trust And ... vs Collector/ District D.D.C. And 5 ...
2016 Latest Caselaw 2161 ALL

Citation : 2016 Latest Caselaw 2161 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

C/M, Shri Durga Ji Mandir Trust And ... vs Collector/ District D.D.C. And 5 ... on 3 May, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36795 of 2015
 

 
Petitioner :- C/M, Shri Durga Ji Mandir Trust And Another
 
Respondent :- Collector/ District D.D.C. And 5 Others
 
Counsel for Petitioner :- S.M. Mishra
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in the additional cause list on 06.05.2016.

Order Date :- 3.5.2016

Priyanka

Download the LatestLaws.com Mobile App