Manohar Bhadauria vs State Of U.P.
2016 Latest Caselaw 2145 ALL

Citation : 2016 Latest Caselaw 2145 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Manohar Bhadauria vs State Of U.P. on 2 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2614 of 2015
 

 
Appellant :- Manohar Bhadauria
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kuldeep Singh Yadav,Pankaj Kumar Mishra,Satyendra Narayan Singh
 
Counsel for Respondent :- Govt.Advocate,Deepak Dubey
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the appellant, list this case on 23.5.2016 for final hearing.

Order Date :- 2.5.2016

G.S

Download the LatestLaws.com Mobile App