Kunmun Shukla @ Prem Narayan vs State Of U.P.
2016 Latest Caselaw 2140 ALL

Citation : 2016 Latest Caselaw 2140 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Kunmun Shukla @ Prem Narayan vs State Of U.P. on 2 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 4009 of 2015
 

 
Appellant :- Kunmun Shukla @ Prem Narayan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Sahai,Santosh Shukla
 
Counsel for Respondent :- Govt.Advocate,B.B. Dubey
 

 
Hon'ble Pratyush Kumar,J.

List on 12.5.2016 for final hearing, as unlisted.

Order Date :- 2.5.2016

G.S

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