The New India Assurance Co. Ltd. vs Smt. Mallo Devi And 2 Others
2016 Latest Caselaw 2128 ALL

Citation : 2016 Latest Caselaw 2128 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Mallo Devi And 2 Others on 2 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2362 of 2015
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Mallo Devi And 2 Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Satya Deo Ojha
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

In the facts and circumstances of the case, it is desirable that the respondent-claimant may file her latest photograph along with the affidavit and may also appear before this Court on 11.5.2016.

Put up on 11.05.2016.

Order Date :- 2.5.2016

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