Ram Jee Pandey vs Ram Jee Singh And 6 Ors.
2016 Latest Caselaw 995 ALL

Citation : 2016 Latest Caselaw 995 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Ram Jee Pandey vs Ram Jee Singh And 6 Ors. on 18 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 66 of 2016
 

 
Appellant :- Ram Jee Pandey
 
Respondent :- Ram Jee Singh And 6 Ors.
 
Counsel for Appellant :- Ramendra Asthana,Atul Kumar Srivastava
 
Counsel for Respondent :- Prakash Padia
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned for the day on the request of the learned counsel for the appellant.

List this case on 16th May, 2016.

Order Date :- 18.3.2016

Sanjeev

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