Miss. Darakshan Rizvi Thru Her ... vs State Of U.P.Thru Secy.Home Civil ...
2016 Latest Caselaw 994 ALL

Citation : 2016 Latest Caselaw 994 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Miss. Darakshan Rizvi Thru Her ... vs State Of U.P.Thru Secy.Home Civil ... on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 6247 of 2016
 

 
Petitioner :- Miss. Darakshan Rizvi Thru Her Father Syed Wasi Raza Abdi
 
Respondent :- State Of U.P.Thru Secy.Home Civil Sectt.Lucknow And Ors.
 
Counsel for Petitioner :- Akhter Abbas,Syed Suleman Abbas
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioner, learned A.G.A and perused the record.

Learned A.G.A has accepted notice on behalf of the opposite party no. 1.

Issue notice to the opposite parties no. 2 and 3.

List after service of notice upon the opposite parties no. 2 and 3.

Order Date :- 18.3.2016

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