Citation : 2016 Latest Caselaw 990 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 450 of 2016 Petitioner :- C/M Rani Durgawati Balika Vidyalaya And Another Respondent :- District Basic Eductionn Officer, Ballia And Another Counsel for Petitioner :- Indra Raj Singh,A. Singh Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel has received the instruction, which is taken on record.
As prayed by him, three weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case on 27.04.2016.
Order Date :- 18.3.2016
AU
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