Jawahar Lal vs Munna Lal Alias Munnu Lal And 8 Ors.
2016 Latest Caselaw 980 ALL

Citation : 2016 Latest Caselaw 980 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Jawahar Lal vs Munna Lal Alias Munnu Lal And 8 Ors. on 18 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 274 of 2016
 

 
Appellant :- Jawahar Lal
 
Respondent :- Munna Lal Alias Munnu Lal And 8 Ors.
 
Counsel for Appellant :- Chandra Kant Parekh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of learned counsel for the appellant.

List on 4th July, 2016.

Order Date :- 18.3.2016

Sanjeev

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