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Smt. Manorama Shukla ( Third Bail ) vs State Of U.P.
2016 Latest Caselaw 979 ALL

Citation : 2016 Latest Caselaw 979 ALL
Judgement Date : 18 March, 2016

Allahabad High Court
Smt. Manorama Shukla ( Third Bail ) vs State Of U.P. on 18 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2276 of 2016
 

 
Applicant :- Smt. Manorama Shukla ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is third bail application.

List with previous papers before the appropriate bench.

Order Date :- 18.3.2016

Jitendra

 

 

 
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