Dilip Singh vs State Of U.P.
2016 Latest Caselaw 976 ALL

Citation : 2016 Latest Caselaw 976 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Dilip Singh vs State Of U.P. on 18 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2951 of 2003
 

 
Revisionist :- Dilip Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Daya Shanker Mishra,Chandrakesh Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Daya Shanker Mishra, learned counsel for revisionist.

Order Date :- 18.3.2016

Pravin

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