Musibat Ali vs State Of U.P. & Ors.
2016 Latest Caselaw 962 ALL

Citation : 2016 Latest Caselaw 962 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Musibat Ali vs State Of U.P. & Ors. on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 48 of 2016
 

 
Applicant :- Musibat Ali
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Applicant :- Dinesh Kr. Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the appellant, list in the next cause list.

Order Date :- 18.3.2016

Download the LatestLaws.com Mobile App