Sharif vs State Of U.P.
2016 Latest Caselaw 961 ALL

Citation : 2016 Latest Caselaw 961 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Sharif vs State Of U.P. on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2268 of 2016
 

 
Applicant :- Sharif
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Mohd. Rais and Sri Jaleel Ahmad, Advocates jointly filed vakalatnama on behalf of complainant be taken on record.

Learned counsels for the complainant prays for and is granted 10 days' time to file counter affidavit.

List thereafter.

Order Date :- 18.3.2016

Jitendra

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