Citation : 2016 Latest Caselaw 955 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 2982 of 2003 Revisionist :- Lalman Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- Surendra Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Surendra Kumar Srivastava, learned counsel for revisionist.
Order Date :- 18.3.2016
Pravin
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