Citation : 2016 Latest Caselaw 952 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2195 of 2016 Applicant :- Salim Ram Kori Opposite Party :- State Of Up Counsel for Applicant :- Mohd. Waris Farooqui Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 18.3.2016
A.
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