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Vinod Kumar vs State Of U.P
2016 Latest Caselaw 951 ALL

Citation : 2016 Latest Caselaw 951 ALL
Judgement Date : 18 March, 2016

Allahabad High Court
Vinod Kumar vs State Of U.P on 18 March, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1592 of 2003
 

 
Revisionist :- Vinod Kumar
 
Opposite Party :- State Of U.P
 
Counsel for Revisionist :- R.D. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri R.D. Singh, learned counsel for revisionist.

Order Date :- 18.3.2016

Pravin

 

 

 
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