Zakir [ Second Bail ] vs The State Of U.P.
2016 Latest Caselaw 95 ALL

Citation : 2016 Latest Caselaw 95 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Zakir [ Second Bail ] vs The State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6405 of 2014
 

 
Applicant :- Zakir [ Second Bail ]
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Mirza Nadeem Murtaza
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

Jitendra

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