Paley vs State Of Up
2016 Latest Caselaw 947 ALL

Citation : 2016 Latest Caselaw 947 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Paley vs State Of Up on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2223 of 2016
 

 
Applicant :- Paley
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Pranav Pandey,Prem Shanker Trivedy
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the copy of the medical report of the victim.

Put up on 6.4.2016 as fresh case.

Order Date :- 18.3.2016

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