Citation : 2016 Latest Caselaw 945 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10719 of 2015 Applicant :- Mohd. Ameen Opposite Party :- State Of U.P. Counsel for Applicant :- Sajjad Husain Counsel for Opposite Party :- Govt. Advocate,Ashish Raman Misra Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list as peremptorily.
Order Date :- 18.3.2016
Jitendra
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