Suneel Kumar Chaudhary ( Second ... vs State Of Up
2016 Latest Caselaw 940 ALL

Citation : 2016 Latest Caselaw 940 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Suneel Kumar Chaudhary ( Second ... vs State Of Up on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2205 of 2016
 

 
Applicant :- Suneel Kumar Chaudhary ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Pooshan Upadhyay,Neeraj Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 18.3.2016

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