Malkhan vs State Of U.P.
2016 Latest Caselaw 94 ALL

Citation : 2016 Latest Caselaw 94 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Malkhan vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 3730 of 2015
 

 
Applicant :- Malkhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajeet Kumar Srivastava,Abhinandan Kumar Pandey,Dheeraj Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file certain documents by way of supplementary affidavit.

List thereafter.

Order Date :- 8.3.2016

Jitendra

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