Satish Kumar vs State Of Up
2016 Latest Caselaw 937 ALL

Citation : 2016 Latest Caselaw 937 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Satish Kumar vs State Of Up on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2191 of 2016
 

 
Applicant :- Satish Kumar
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Rajendra Prasa Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri B. K. Shukla and Sri P.K. Rai, Advocate have jointly filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted two weeks' time to file counter affidavit.

List on 11.4.2016.

Order Date :- 18.3.2016

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