Citation : 2016 Latest Caselaw 933 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 1199 of 2002 Revisionist :- Shri Kishan & Another Opposite Party :- State Of U.P. Counsel for Revisionist :- G.S. Hajela Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
As prayed, passed over for the day.
Order Date :- 18.3.2016
Pravin
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