Dhirendra Kumar Yadav vs State Of U.P. & Another
2016 Latest Caselaw 929 ALL

Citation : 2016 Latest Caselaw 929 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Dhirendra Kumar Yadav vs State Of U.P. & Another on 18 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3236 of 2003
 

 
Revisionist :- Dhirendra Kumar Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- K.M. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri K.M. Mishra, learned counsel for revisionist.

Order Date :- 18.3.2016

Pravin

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