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Neeraj Soni vs State Of Up
2016 Latest Caselaw 923 ALL

Citation : 2016 Latest Caselaw 923 ALL
Judgement Date : 18 March, 2016

Allahabad High Court
Neeraj Soni vs State Of Up on 18 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2324 of 2016
 

 
Applicant :- Neeraj Soni
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Himanshu Kumar Bachhil
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 18.3.2016

A.

 

 

 
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