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V.K. Kapur @ Vinod Kapur vs Amirt Kapur & Others
2016 Latest Caselaw 92 ALL

Citation : 2016 Latest Caselaw 92 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
V.K. Kapur @ Vinod Kapur vs Amirt Kapur & Others on 8 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 446 of 2007
 

 
Appellant :- V.K. Kapur @ Vinod Kapur
 
Respondent :- Amirt Kapur & Others
 
Counsel for Appellant :- Nikhil Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over for the day on account of illness of Sri Nikhil Kumar learned counsel for the appellant.

Order Date :- 8.3.2016

Pravin

 

 

 
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