Citation : 2016 Latest Caselaw 91 ALL
Judgement Date : 8 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2314 of 2015 Applicant :- Jai Prakash Verma (Third Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Satendra Nath Rai Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 8.3.2016
Jitendra
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