Krishna Prakash Gupta vs State Of U.P. And 4 Others
2016 Latest Caselaw 908 ALL

Citation : 2016 Latest Caselaw 908 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Krishna Prakash Gupta vs State Of U.P. And 4 Others on 17 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 10050 of 2016
 

 
Petitioner :- Krishna Prakash Gupta
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Nitin Kumar Agrawal
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Learned Standing Counsel will file a counter affidavit within two weeks.

List on 4.4.2016.

Order Date :- 17.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

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