Smt. Madhu Sachan & 6 Others vs State Of U.P. & 3 Others
2016 Latest Caselaw 905 ALL

Citation : 2016 Latest Caselaw 905 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Smt. Madhu Sachan & 6 Others vs State Of U.P. & 3 Others on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 3095 of 2016
 

 
Petitioner :- Smt. Madhu Sachan & 6 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Dharam Veer Singh,Deepak Kaushik
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Despite time having been granted on 28.01.2016 no counter affidavit has been filed by State respondents.

2. As prayed, one month and no more time is allowed to file counter affidavit.

3. List thereafter.

Order Date :- 17.3.2016

Pravin

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