Rajendra Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 902 ALL

Citation : 2016 Latest Caselaw 902 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Rajendra Singh vs State Of U.P. And 5 Others on 17 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 12196 of 2016
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pradeep Verma,Praveen Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 17.3.2016

Download the LatestLaws.com Mobile App